| Sections | Particulars |
|---|---|
| Chapter VI | Processes To Compel Appearance |
| 89 | Arrest on breach of bond for appearance |
| Description | When any person who is bound by any bond taken under this Code to appear before a Court, does not appear, the officer presiding in such Court may issue a warrant directing that such person be arrested and produced before him. |
86540
103860
630
114
59824